Section 1 in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019
1. Short title and commencement.
(a)These Regulations may be called Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019.(b)These shall come into force on the date of their publication in the Official Gazette.(c)These Regulations shall be applicable to all the products offered by the life insurers under the non-linked platform.
