Delhi High Court - Orders
M/S Kunj Bihari Lal Prop. Kunj Bihari ... vs Asst. Commissioner (New Delhi) Deptt. ... on 28 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~45, 46, 47, 48 and 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
45
+ LPA 238/2020 and CM APPL. 22161/2020 -Stay, CM APPL.
22164/2020 -Addl. docs.
M/S KUNJ BIHARI LAL PROP. KUNJ BIHARI BANSAL
.....Appellant
Through: Mr. Tanmay Mehta, Mr. Visheshwar
Shrivastav and Mr Manoj K. Gautam,
Advocates.
versus
ASST. COMMISSIONER (NEW DELHI) DEPTT. OF FOOD AND
SUPPLY GNCTD .....Respondent
Through: Mr. Prashant Manchanda, ASC for
GNCTD with Ms. Nancy Shah,
Advocate.
46
+ LPA 239/2020 and CM APPL. 22166/2020 -Stay, CM APPL.
22169/2020 -Addl. docs.
M/S BALJEET SINGH SHANTI DEVI PROP. PERMINDER
KUMAR .....Appellant
Through: Mr. Tanmay Mehta, Mr. Visheshwar
Shrivastav and Mr Manoj K. Gautam,
Advocates.
versus
ASST. COMMISSIONER (NEW DELHI) DEPTT. OF FOOD AND
SUPPLY GNCTD .....Respondent
Through:
47
+ LPA 240/2020 and CM APPL. 22171/2020 -Stay, CM APPL.
22174/2020 -Addl. Docs, CM APPL. 4867/2022 -Addl. docs.
M/S PRITHVI SINGH PROP. ARVIND KUMAR .....Appellant
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/01/2025 at 22:06:20
Through: Mr. Tanmay Mehta, Mr. Visheshwar
Shrivastav and Mr Manoj K. Gautam,
Advocates.
versus
ASST. COMMISSIONER (SOUTH) DEPTT. OF FOOD AND
SUPPLY GNCTD .....Respondent
Through:
48
+ LPA 241/2020 and CM APPL. 22176/2020 -Stay, CM APPL.
22179/2020 -Addl. docs.
M/S ARORA STORE PROP. SOHAN LAL .....Appellant
Through: Mr. Tanmay Mehta, Mr. Visheshwar
Shrivastav and Mr Manoj K. Gautam,
Advocates.
versus
ASST. COMMISSIONER (NEW DELHI) DEPTT. OF FOOD AND
SUPPLY GNCTD .....Respondent
Through: Mr. Yash Upadhyay, Mr. Siddhant
Dutt and Ms. Ishita Panday,
Advocates.
49
+ LPA 242/2020 and CM APPL. 22204/2020 -Stay, CM APPL.
22208/2020 -Addl. docs.
M/S HITKARI STORE PROP. SAURABH GUPTA .....Appellant
Through: Mr. Tanmay Mehta, Mr. Visheshwar
Shrivastav and Mr Manoj K. Gautam,
Advocates.
versus
ASST. COMMISSIONER (NEW DELHI) DEPTT. OF FOOD AND
SUPPLY GNCTD .....Respondent
Through: Mr. Yash Upadhyay, Mr. Siddhant
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/01/2025 at 22:06:20
Dutt and Ms. Ishita Panday,
Advocates.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 28.01.2025 List on 27.03.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 28, 2025/uk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2025 at 22:06:20