Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Bombay High Court

Rukminibai Kisan Kadam (Died) Thr Lrs ... vs The State Of Maharashtra And Ors on 8 December, 2018

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                     1                        80 to 96 FA 768-2018


      IN THE NATIONAL LOK ADALAT PRESIDED OVER BY
         HON'BLE SMT. JUSTICE VIBHA KANKANWADI,
              HELD ON 08TH DECEMBER, 2018,
      AT HIGH COURT LEGAL SERVICES SUB-COMMITTEE
                     AT AURANGABAD.
                          .............

                   80 FIRST APPEAL NO.768 OF 2018
WITH FA/757/2018 WITH FA/758/2018 WITH FA/759/2018 WITH FA/760/2018
WITH FA/761/2018 WITH FA/762/2018 WITH FA/763/2018 WITH FA/764/2018
WITH FA/765/2018 WITH FA/766/2018 WITH FA/767/2018 WITH FA/769/2018

                    GAYABAI BABURAO KADAM
                             VERSUS
    EXECUTIVE ENGINEER, NIMNA DHUDHANA PROJECT SELU AND ORS

                    Advocate for Appellant : Randive Sachin S.
                     AGP for Respondents-State: B. V. Virdhe.
                                        ...

                         81 FIRST APPEAL NO.2402 OF 2018

                       YUVRAJ @ YOGIRAJ NARSOBA AGALE
                                    VERSUS
                      THE STATE OF MAHARASHTRA AND ORS

                       Advocate for Appellant : Kale Ajeet B.
                      AGP for Respondents-State: H. V. Virdhe
                                        ...

                         82 FIRST APPEAL NO.2403 OF 2018

                            VASANT NARSOBA AGALE
                                    VERSUS
                      THE STATE OF MAHARASHTRA AND ORS

                       Advocate for Appellant : Kale Ajeet B.
                      AGP for Respondents-State: H. V. Virdhe
                                        ...

                         83 FIRST APPEAL NO.2404 OF 2018

           HANMANT NARSOBA AGALE THE COURT OF LOK ADALAT
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                       Advocate for Appellant : Kale Ajeet B.
                      AGP for Respondents-State: H. V. Virdhe
                                        ...




      ::: Uploaded on - 19/12/2018                    ::: Downloaded on - 29/12/2018 09:55:54 :::
                                2                        80 to 96 FA 768-2018

                   84 FIRST APPEAL NO.2405 OF 2018

                      SUDHIR NAMDEO KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   85 FIRST APPEAL NO.2406 OF 2018

                      SUDHIR NAMDEO KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   86 FIRST APPEAL NO.2407 OF 2018

                     MOHAN RANGNATH KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   87 FIRST APPEAL NO.2408 OF 2018

                       ANGAD LIMBAJI KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   88 FIRST APPEAL NO.2409 OF 2018

                      SANGITA NAMDEO KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...




::: Uploaded on - 19/12/2018                    ::: Downloaded on - 29/12/2018 09:55:54 :::
                                3                        80 to 96 FA 768-2018

                   89 FIRST APPEAL NO.2410 OF 2018

                     GANESH SHRIRAM MALPANI
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   90 FIRST APPEAL NO.2411 OF 2018

BALASAHEB MARUTI KADAM AND ANRTHE COURT OF LOK ADALAT
                        VERSUS
          THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   91 FIRST APPEAL NO.2412 OF 2018

                    BALASAHEB BABURAO KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   92 FIRST APPEAL NO.2413 OF 2018

                      YUVRAJ MARUTI KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...

                   93 FIRST APPEAL NO.2415 OF 2018

                     GAYABAI BABURAO KADAM
                              VERSUS
                THE STATE OF MAHARASHTRA AND ORS

                 Advocate for Appellant : Kale Ajeet B.
                AGP for Respondents-State: H. V. Virdhe
                                  ...




::: Uploaded on - 19/12/2018                    ::: Downloaded on - 29/12/2018 09:55:54 :::
                                          4                        80 to 96 FA 768-2018

                             94 FIRST APPEAL NO.2416 OF 2018

                          SANDHYA BHAUSAHEB KADAM AND ORS
                                        VERSUS
                          THE STATE OF MAHARASHTRA AND ORS

                           Advocate for Appellant : Kale Ajeet B.
                          AGP for Respondents-State: H. V. Virdhe
                                            ...

                             95 FIRST APPEAL NO.2417 OF 2018

                           GAYABAI BABURAO KADAM AND ANR
                                        VERSUS
                          THE STATE OF MAHARASHTRA AND ORS

                           Advocate for Appellant : Kale Ajeet B.
                          AGP for Respondents-State: H. V. Virdhe
                                            ...

                             96 FIRST APPEAL NO.2418 OF 2018

          RUKMINIBAI KISAN KADAM (DIED) THR LRS ATMARAM K KADAM
                                  VERSUS
                    THE STATE OF MAHARASHTRA AND ORS

                          Advocate for Appellant : Kale Ajeet B.
                         AGP for Respondents-State: H. V. Virdhe
                                        .............
                                             ORDER

1. Nobody is present for acquiring body.

2. Remove from the board.





[S. P. BRAHME]            [V. B. MANTRI]        [SMT. VIBHA KANKANWADI, J.]
  Advocate                District Judge          Head of the Panel
   Member                    (Retd.)
                             Member

Date : 08.12.2018

Place : Aurangabad.

...........

vjg/-

::: Uploaded on - 19/12/2018 ::: Downloaded on - 29/12/2018 09:55:54 :::