Bombay High Court
Rukminibai Kisan Kadam (Died) Thr Lrs ... vs The State Of Maharashtra And Ors on 8 December, 2018
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
1 80 to 96 FA 768-2018
IN THE NATIONAL LOK ADALAT PRESIDED OVER BY
HON'BLE SMT. JUSTICE VIBHA KANKANWADI,
HELD ON 08TH DECEMBER, 2018,
AT HIGH COURT LEGAL SERVICES SUB-COMMITTEE
AT AURANGABAD.
.............
80 FIRST APPEAL NO.768 OF 2018
WITH FA/757/2018 WITH FA/758/2018 WITH FA/759/2018 WITH FA/760/2018
WITH FA/761/2018 WITH FA/762/2018 WITH FA/763/2018 WITH FA/764/2018
WITH FA/765/2018 WITH FA/766/2018 WITH FA/767/2018 WITH FA/769/2018
GAYABAI BABURAO KADAM
VERSUS
EXECUTIVE ENGINEER, NIMNA DHUDHANA PROJECT SELU AND ORS
Advocate for Appellant : Randive Sachin S.
AGP for Respondents-State: B. V. Virdhe.
...
81 FIRST APPEAL NO.2402 OF 2018
YUVRAJ @ YOGIRAJ NARSOBA AGALE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
82 FIRST APPEAL NO.2403 OF 2018
VASANT NARSOBA AGALE
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
83 FIRST APPEAL NO.2404 OF 2018
HANMANT NARSOBA AGALE THE COURT OF LOK ADALAT
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
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2 80 to 96 FA 768-2018
84 FIRST APPEAL NO.2405 OF 2018
SUDHIR NAMDEO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
85 FIRST APPEAL NO.2406 OF 2018
SUDHIR NAMDEO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
86 FIRST APPEAL NO.2407 OF 2018
MOHAN RANGNATH KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
87 FIRST APPEAL NO.2408 OF 2018
ANGAD LIMBAJI KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
88 FIRST APPEAL NO.2409 OF 2018
SANGITA NAMDEO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
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3 80 to 96 FA 768-2018
89 FIRST APPEAL NO.2410 OF 2018
GANESH SHRIRAM MALPANI
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
90 FIRST APPEAL NO.2411 OF 2018
BALASAHEB MARUTI KADAM AND ANRTHE COURT OF LOK ADALAT
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
91 FIRST APPEAL NO.2412 OF 2018
BALASAHEB BABURAO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
92 FIRST APPEAL NO.2413 OF 2018
YUVRAJ MARUTI KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
93 FIRST APPEAL NO.2415 OF 2018
GAYABAI BABURAO KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
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4 80 to 96 FA 768-2018
94 FIRST APPEAL NO.2416 OF 2018
SANDHYA BHAUSAHEB KADAM AND ORS
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
95 FIRST APPEAL NO.2417 OF 2018
GAYABAI BABURAO KADAM AND ANR
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
...
96 FIRST APPEAL NO.2418 OF 2018
RUKMINIBAI KISAN KADAM (DIED) THR LRS ATMARAM K KADAM
VERSUS
THE STATE OF MAHARASHTRA AND ORS
Advocate for Appellant : Kale Ajeet B.
AGP for Respondents-State: H. V. Virdhe
.............
ORDER
1. Nobody is present for acquiring body.
2. Remove from the board.
[S. P. BRAHME] [V. B. MANTRI] [SMT. VIBHA KANKANWADI, J.]
Advocate District Judge Head of the Panel
Member (Retd.)
Member
Date : 08.12.2018
Place : Aurangabad.
...........
vjg/-
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