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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(6) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(6)Every share, debenture, bond and other investment made by existing University, shall be valued on the basis of average market value thereof, gained during one year immediately before the commencement of this Act, and the value so determined, shall be apportioned between existing University and the University in the ratio of seventy : thirty.