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Union of India - Section

Section 48 in The Rajiv Gandhi National Aviation University Act, 2013

48. Role of Central Government.

(1)The University shall, in discharge of its functions under this Act, be bound by such directions on questions of policy as the Central Government may give in writing to it from time to time.
(2)The decision of the Central Government as to whether a question is one of policy or not shall be final.