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State of Maharashtra - Section

Section 5 in Hyderabad Currency Demonetization (Consequential and Miscellaneous Provisions) Act, 1953

5. Removal of difficulties.

- If any difficulty arises in the application of this Act and in the transition from O.S. Currency to I. G. Currency the Government may by notification in the Jarida make such provisions as it considers necessary for the removal of the difficulty.