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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(k) in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014

(k)"Monitoring Committee" shall mean the committee constituted by Government of India, Ministry of Power for the purpose of sanctioning of projects, release of funds from PSDF and over all monitoring of the implementation of projects and such other functions as may be assigned;