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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

State of Tamilnadu - Subsection

Section 299(1)(a) in Chennai City Municipal Corporation Act, 1919

(a)[carry on or be employed in] [Substituted for the words 'carry on within the city' by section 145(i) by Act X of 1936.] the trade or business of a dealer in or importer or seller or hawker of milk or dairy produce [within the city] [Added by Act X of 1936.];