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Bombay High Court

Dr. Mamta Kabra And Others vs The Union Of India And Others on 6 April, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                         967-1014-Group.odt



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD


                                    CORAM   :   MANGESH S. PATIL AND
                                                ABHAY S. WAGHWASE, JJ.
                                    DATE    :   06.04.2023
PER COURT :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

Matters Date 967 CRIMINAL APPLICATION NO.2138 OF 2020 968 CRIMINAL APPLICATION NO.2133 OF 2021 970 CRIMINAL APPLICATION NO.141 OF 2022 971 CRIMINAL APPLICATION NO.686 OF 2022 972 CRIMINAL APPLICATION NO.796 OF 2022 974 CRIMINAL APPLICATION NO.1687 OF 2022 975 CRIMINAL APPLICATION NO.2041 OF 2022 977 CRIMINAL APPLICATION NO.2695 OF 2022 978 CRIMINAL APPLICATION NO.3134 OF 2022 10.07.2023 WITH APPLN/3135/2022 WITH APPLN/3136/2022 979 CRIMINAL APPLICATION NO.3291 OF 2022 980 CRIMINAL APPLICATION NO.3518 OF 2022 981 CRIMINAL APPLICATION NO.3748 OF 2022 982 CRIMINAL APPLICATION NO.3796 OF 2022 984 CRIMINAL APPLICATION NO.3992 OF 2022 986 CRIMINAL APPLICATION NO.4124 OF 2022 11.07.2023 987 CRIMINAL APPLICATION NO.4249 OF 2022 988 CRIMINAL APPLICATION NO.4292 OF 2022 989 CRIMINAL APPLICATION NO.4356 OF 2022 990 CRIMINAL APPLICATION NO.4360 OF 2022 993 CRIMINAL WRIT PETITION NO.151 OF 2021 995 CRIMINAL WRIT PETITION NO.1077 OF 2021 996 CRIMINAL WRIT PETITION NO.1122 OF 2022 998 CRIMINAL WRIT PETITION NO.91 OF 2023 999 CRIMINAL WRIT PETITION NO.156 OF 2023 12.07.2023 1002 CONT. PETITION NO.49 OF 2020 IN WP/2030/2019 1003 CONT. PETITION NO.11 OF 2021 IN WP/681/2019 1004 CONT. PETITION NO.697 OF 2021 IN WP/8030/2020 1005 CONT. PETITION NO.678 OF 2022 IN WP/5999/2014 1006 CONT. PETITION NO.786 OF 2022IN WP/10418/2021 WITH CP/787/2022 IN WP/10747/2021 1007 CONT. PETITION NO.821 OF 2022 IN WP/6672/2021 1008 CONT. PETITION NO.95 OF 2023 IN WP/2560/2022 13.07.2023 1/2 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 11/04/2023 03:00:25 ::: 967-1014-Group.odt 1009 CONT. PETITION NO.96 OF 2023 IN WP/2537/2022 1010 CONT. PETITION NO.97 OF 2023 IN WP/2568/2022 1011 CONT. PETITION NO.99 OF 2023 IN WP/2513/2022 1012 CONT. PETITION NO.101 OF 2023 IN WP/3315/2022 1013 CONT. PETITION NO.104 OF 2023 IN WP/2519/2022 1014 CRIMINAL APPLICATION NO.1693 OF 2011 14.07.2023 (ABHAY S. WAGHWASE, J.) (MANGESH S. PATIL, J.) arp/ 2/2 ::: Uploaded on - 10/04/2023 ::: Downloaded on - 11/04/2023 03:00:25 :::