Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(e) in The Rajasthan Police Service Rules, 1954

(e)a person of Indian origin who has migrated from Pakistan, Burma, Shri lanka and East African Countries of Kenya Uganda and the United Republic of Tanzania (formally Tanganyika and Zanzibar) Zambia, Zaira and Ethiopia, with the intention of permanently settling in India: