Supreme Court - Daily Orders
Krishan Lal Gandhi vs Rajendar Prasad on 17 September, 2014
Bench: Ranjana Prakash Desai, N.V. Ramana
ITEM NO.24 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24000/2014
(Arising out of impugned final judgment and order dated 23/07/2014
in CMM No. 1059/2012 passed by the High Court Of Delhi At N.
Delhi)
KRISHAN LAL GANDHI Petitioner(s)
VERSUS
RAJENDAR PRASAD Respondent(s)
Date : 17/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Prasant Shukla, Adv.
Mr. Abhindan Kumar Singh, Adv.
Mr. Pashupathi Nath Razdan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Gulshan Kumar Arora) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2014.09.24
17:37:06 IST
Reason: