Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 6 in The Bombay Nursing Council (Reconstitution and Reorganisation) Order, 1960.

6. Liability for expenditure from 1st November, 1956 to appointed day.

- All expenditure incurred by the existing Council for the period commencing on the 1st day of November, 1956 and ending on the appointed day, shall be borne by the existing Council.