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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(3)The certificate of conformity shall not be used in relation to any goods, article, process, system or service during deferment or suspension, as the case may be, and after expiry or cancellation of the certificate of conformity, as the case may be.