Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 5 in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002 5. Remuneration. - The Chairman and members shall receive such salary and shall be entitled to such allowances and facilities as may be prescribed.
