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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Chattisgarh - Subsection

Section 76(1)(b) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(b)specify the name and address of the [appellant/applicant] [Substituted for the word 'appellant' by Notification No.8. dated 9.2.99 w.e.f. 9.2.99.];