(f)[ "Distance Education System" means the system of imparting education with the State through any means of information technology and communication such as multimedia, broadcasting, telecasting, on-line on internet, other interactive methods, e-mail, internet, computer, e-learning, correspondence course, or a combination of any two or more of such means;] [Substituted by section 3 of Uttarakhand Act No. 04 of 2010.]
