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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(8) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(8)removing of obstructions and projections in public streets or places and in sites not being property or which are open to use of public, whether such sites arc vested in the Panchayat or belong to the State Government;