Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 370] [Entire Act] State of Assam - Subsection Section 370(4) in The Assam Excise Rules, 2016 (4)Perfumed spirits when manufactured from duty-paid foreign spirit which has not been denatured are exempted from the provisions of the Act relating to possession and sale.
