Section 2(c) in The Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998
(c)"marriage bureau" or "bureau" means a bureau or institution consisting of a person or group of persons, which carries on the activity of helping the unmarried persons including divorcees, widows and widowers, desirous of getting married, registered with the bureau, in finding a suitable match for them by arranging to bring such persons together etc., and which is registered under section 5;
