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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1) in Gujarat University of Transplantation Sciences Act, 2015

(1)Subject to the provisions of this Act, the Board of Governors shall be responsible for the general superintendence, direction and control of affairs of the University, and shall exercise all the powers of the University.