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[Cites 0, Cited by 0] [Section 88(1)] [Section 88] [Entire Act]

State of Tamilnadu - Subsection

Section 88(1)(b) in Tamil Nadu Panchayats Act, 1994

(b)supervise and control the execution of all works of the District Panchayat, and have the right to attend meetings of the District Panchayat or any committee thereof and take part in the discussions thereat, but without the right to move any resolution or to vote;