Bombay High Court
Skf Bearing India Ltd vs Dy. Commissioner Of Income Tax on 5 December, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 444 OF 2004
Skf Bearing India Ltd. ....Appellants
V/S
Dy. Commissioner Of Income Tax ....Respondent
Gaurav Gangal i/b M/s.Chitnis & Co.For Appellants CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 5th December, 2019 P.C. :
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