Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(1)(i) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;