Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(3)(g) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999 (g)regulate and control the plying of vehicles and the entry and exit of passengers at the bus stands;