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Union of India - Section

Section 51 in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

51. Not to misuse official position.

(1)No employee, shall:
(a)Ever encourage outside agencies to call on him at his residence or temporary headquarters while on tour for discussion on official matters.
(b)In dealing with the ecosystem partners and public for seeking any clarification on matters relating to them, resort to oral clarifications and personal discussions as far as possible and written communication shall be the normal practice.
(c)Use office facilities like letter heads for non-official or personal purposes.
(d)Ever be involved in any type of activities/favours and physical facilities so as to place himself in an embarrassing position in the discharge of his duties with integrity and fairness.
(2)An employee is strictly prohibited from using his official position for any personal favour for himself or his family members or his relatives or friends.