Supreme Court - Daily Orders
Bar Council Of India vs Akshai M. Sivan on 5 July, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.20 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1310-1312/2023
BAR COUNCIL OF INDIA Petitioner(s)
VERSUS
AKSHAI M. SIVAN & ORS. Respondent(s)
(FOR ADMISSION and IA No.100676/2023-STAY APPLICATION )
Date : 05-07-2023 These petitions were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Manan Kumar Mishra, Sr. Adv.
Mr. S. Prabakaran, Sr. Adv.
Ms. Anjul Dwivedi, Adv.
Dr. Ram Sankar, Adv.
Mr. T S Nanda Kumar, Adv.
Mr. Anand Kumar V, Adv.
Mr. Aditya Kishor Tyagi, Adv.
Mr. Krishna Pandey, Adv.
Mr. G Jai Singh, Adv.
Ms. RV Shaarumathi, Adv.
M/S. Ram Sankar & Co, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice returnable on 17 July 2023.
2 Dasti service is permitted in addition.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS Signature Not Verified ASSISTANT REGISTRAR Digitally signed by NEETA SAPRA Date: 2023.07.05 16:37:43 IST Reason: