Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Odisha - Subsection Section 98(5) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (5)There shall be at least two exits serving every floor and at least one of them shall lead to a staircase.
