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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

(2)The Education Committee shall -
(a)monitor the functioning of all schools in its area;
(b)plan and organize public participation to develop school infrastructure including building;
(c)organize campaign for universal education, non-formal education, maintenance of libraries and promote the literacy and reading habit among public.