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Bombay High Court

Technocrats Plasma Systmems Pvt. Ltd. ... vs The State Of Maharashtra Through ... on 24 March, 2021

Bench: S.P. Deshmukh, G. S. Kulkarni

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 97910 OF 2020

 Vidhi Enterprises                             ....PETITIONER
             V/S
 The State Of Maharashtra And Ors            ....RESPONDENT

WITH WRIT PETITION NO. 1984 OF 2020 M/s. Ispat Infrastructure (india) Ltd. And Anr ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION STAMP NO. 5209 OF 2020 Technocrats Plasma Systmems Pvt. Ltd. And ....PETITIONER Anr V/S The State Of Maharashtra Through Ministry Of ....RESPONDENT Finance And Ors WITH WRIT PETITION STAMP NO. 98722 OF 2020 Archana Textile Corporation ....PETITIONER V/S The State Of Maharashtra Through Ministry Of ....RESPONDENT Finance And Ors.

WITH WRIT PETITION STAMP NO. 98716 OF 2020 Page 1/3 ::: Uploaded on - 24/03/2021 ::: Downloaded on - 25/03/2021 00:02:00 ::: Indian Greenhouses Pvt. Ltd. And Anr. ....PETITIONER V/S The State Of Maharashtra Through Ministry Of ....RESPONDENT Finance And Ors.

WITH WRIT PETITION STAMP NO. 1194 OF 2021 Jk Surface Coatings Private Limited And Anr. ....PETITIONER V/S The State Of Maharashtra Through Ministry Of....RESPONDENT Finance And Ors.

WITH WRIT PETITION STAMP NO. 5211 OF 2020 Technocrats Plasma Systmems Pvt. Ltd. And ....PETITIONER Anr V/S The State Of Maharashtra Through Ministry Of ....RESPONDENT Finance And Ors WITH WRIT PETITION STAMP NO. 97907 OF 2020 Laxmi Distributors Pvt. Ltd. And Anr. ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE S.P. DESHMUKH & HON'BLE SHRI JUSTICE G. S. KULKARNI, JJ DATE : 24th March, 2021 Page 2/3 ::: Uploaded on - 24/03/2021 ::: Downloaded on - 25/03/2021 00:02:00 ::: P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/04/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 24/03/2021 ::: Downloaded on - 25/03/2021 00:02:00 :::