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State of Tamilnadu - Section

Section 15 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

15. All other regional entities should abide by the concept of frequency-linked load despatch and pricing of deviations from schedule, i.e., unscheduled interchanges. All regional entities should normally be operated according to the standing frequency-linked load despatch guidelines issued by the RLDC, to the extent possible, unless otherwise advised by the RLDC/SLDC.