Section 13(1)(v) in The Delhi Apartment Ownership Act, 1986

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Union of India - Subsection

Section 13(1)(v) in The Delhi Apartment Ownership Act, 1986

(v)the apartment number, or statement of the location of the apartment, its approximate area, number and dimension of rooms, and immediate common area to which it has access, and any other data necessary for its proper identification,

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Union of India - Subsection

Section 13(1)(v) in The Delhi Apartment Ownership Act, 1986