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Patna High Court

Ramanand vs The Patna Municipal Corporation on 3 January, 2022

Author: P. B. Bajanthri

Bench: P. B. Bajanthri

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.6464 of 2020
      ======================================================
1.     Ramanand Son of Late Guljar resident of New Dawariya, P.S. Anishabad,
       District- Patna.
2.     Nand Kishore Singh, Son of Late Ramjee Singh Resident of Pulendu
       Nagar, Khojai Emali, P.S. Fulwarisharif, District Patna
3.     Karan Paswan Son of Late R.K.Das Resident of Daxani Chock, P.S.
       Athamalgola District Patna
4.     Gyanchandra Vishwakarma Son of Mangali Mistri, Resident of Simra, P.S.
       Parsa Bazar District Patna.
5.     Krishna Paswan Son of Late Durga Paswan Resident of Mojjafara, P.S.
       Ishlampur District Nalanda.
6.     Ishwar Mahto Son of Late Kishun Resident of Hajipur Nakhas P.S. Hajipur
       District Vaishali.
7.     Ram Balak Son of Late Gauri Paswan Resident of Gonepura P.S.
       Fulwarisharif, District Patna
8.     Shivnandan Son of Late Fudena Resident of Kaushal Nagar Off Polo Road,
       P.S. Kotwali District Patna
9.     Kundan Kumar Son of Late Dhirju Ram Resident of Nala Road Ambedkar
       Colony, P.S. Kadamkuan District Patna
10.    Md. Tammana Devi Wife of Late Mohan Resident of Mohalla Lohanipur,
       P.S. Fulwarisharif, District Patna
11.    Sunil Ram Son of Late Ramjatan Resident of Mohalla East Lohanipur, P.S.
       Kadamkuan District-Patna.
12.    Most Asha, Wife of Late Funu Resident of Mohalla Chhajubagh, P.S.
       Gandhi Maidhan District-Patna
13.    Bithul Manjhi Son of Late Rameshwar Manjhi Resident of Mohalla
       Punaichak Railway GGumati, P.S. Shastri Nagar, District Patna.
14.    Lakhiya Devi Wife of Late Lalan Resident of Mohalla East Lohanipur,
       Devi Sthan P.S. Kadamkuan, District-Patna
15.    Leela Devi Wife of Late Ramdhari Resident of Mohalla Yarpur P.S.
       Gardanibagh District-Patna
16.    Most Fula Devi Wife of late Ramavtar Mahto resident of Mohalla Saidpur,
       P.S. Dighwara, District Saran.
17.    Beby Kumari D/O of late Devendra resident of Mohalla Yarpur, P.S.
       Fulwarisharif, District- Patna.
18.    Rina Devi D/O of late Punnu resident of Mohalla Kurkuri, P.S.
       Fulwarisharif, District- Patna.
19.    Maheshwari Devi Wife of late Chandrika resident of Mohalla Kurkuri, P.S.
       Fulwarisharif, District Patna.
20.    Harendra Son of Bauna resident of Nala Road Ambedkar Colony, P.S.
       Kadamkuan, District- Patna.
 Patna High Court CWJC No.6464 of 2020 dt.03-01-2022
                                           2/10




  21.    Shanti Devi Wife of late Krishna Yadav resident of Mohalla Bakarganj, P.S.
         Pirbahor, District Patna.
  22.    Mahendra Son of late Rup resident of Mohalla Kurkuri, P.S. Fulwarisharif,
         District Patna.
  23.    Chandrama Manjhi Son of late Shivbalak resident of Mohalla
         Fulwarisharif, P.S. Fulwarisharif, District Patna.
  24.    Most Lalpari Devi W/O of late Ganga Bishva resident of Mohalla Kurkuri,
         P.S. Fulwarisharif, District Patna.
  25.    Mangal Manjhi Son of late Diwali Manjhi resident of Mohalla Balupar, P.S.
         Digha, District- Patna.
  26.    Most Permila Devi W/O of late Bishwanath Choudhari resident of Mohalla
         Sadikpur, P.S. Alamganj, District Patna.
  27.    Most. Amani Devi W/O of late Ramjatan Bhagwan Resident of Mohalla
         Alampur, P.S. Fulwarisharif, District- Patna.
  28.    Shambhu Son of late Sukkar resident of Mohalla Loddipur, P.S. Gandhi
         Maidan, District Patna.
  29.    Pushpa Devi W/O of late Pankaj Prasad Singh resident of Mohalla Purani
         Lakhanpur, P.S. Jakkanpur, District Patna.
  30.    Arbind Manjhi Son of late Garbhu resident of Mohalla Kurkuri, P.S.
         Fulwarisharif, District- Patna.
  31.    Raju Das Son of late Ganpati Das resident of Mohalla Sheikhpu Bind Toli,
         P.S. Shastrinagar, District Patna.
  32.    Chandravasiya Devi Wife of late Nanhak resident of Mohalla Kurkuri, P.S.
         Fulwarisharif, District- Patna.
  33.    Raghuni Son of late Bundel resident of Mohalla Sheikhpu Bind Toli, P.S.
         Shastrinagar, District- Patna.
  34.    Sanjay Manjhi Son of late Chandeshwar resident of Mohalla Kurkuri, P.S.
         Fulwarisharif, District Patna.
  35.    Most Maniya Wife of late Moti resident of Mohalla Kurkuri, P.S.
         Fulwarisharif, District Patna.
  36.    Mintar Devi D/o of Late Dev Thakur Manjhi Resident of Mohalla Kurkuri
         P.S. Fulwarisharif, District Patna.
  37.    Deopatiya Devi Wife of Late Suresh Moti Resident of Mohalla Purani
         Jakkanpur P.S. Kadamkuan, District Patna.
  38.    Rekha Wife of Late Raghubir Resident of Mohalla Mandiri Kathpul, P.S.
         Budha Colony District Patna.
  39.    Jhular Devi D/o of Late Nandawa, Resident of Mohalla Patna City, P.S.
         Alamganj District Patna.
  40.    Siyaram Paswan Son of Late Manoher Paswan Resident of Mohalla
         Bishunpuri, P.S. Beur District Patna.
  41.    Mohan Son of Late Mangal Resident of Mohalla Rajputana Gali, P.S.
         Alamganj, District Patna.
  42.    Vishwanath Son of Late Guljar Resident of Mohalla Mendddhiganj
 Patna High Court CWJC No.6464 of 2020 dt.03-01-2022
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         P.S.Alamganj, District Patna.
  43.    Ram Pravesh Manjhi Son of Late Mohan Resident of Mohalla Anishabad,
         P.S. Beur District Patna.
  44.    Somar Soren Son of Late Manjahala Ssohal Resident of Mohalla
         Beguampur P.S. Mendhiganj, District Patna.
  45.    Ajit Kumar Son of Late Ramnavami Resident of Mohalla Bhawar Pokhar,
         P.S.Pirbahore,, District Patna.
  46.    Shambhu Son of Late Lakhichand Resident of Mohalla Murchai Road
         Patna City P.S. Patna City, District Patna.
  47.    Lakhaminiya W/o of Late Ramchandra Manjhi Resident of Mohalla
         Kurkuri P.S. Fulwarisharif, District Patna.
  48.    Ramnarayan Paswan Son of late Gupagi Paswan Resident of Mohalla Sai
         Chack Bhathaper P.S. Beur, District Patna.
  49.    Ram Nath Paswean, Son of Late Budhu Resident of Mohalla Kaushal
         Nagar P.S. Airport District Patna.
  50.    Shankar Son of Late Domari Resident of Mohalla Khoja Emali P.S.
         Fulwarisharif, District Patna.
  51.    Mohan Son of Late Mangal Resident of Mohalla Raiputana Gali, P.S.
         Alamganj District Patna.
  52.    Suresh Pd. Rajak, Son of Late Hurphun, Resident of Mohalla- Zawor, P.o.-
         Akauna, P.s.- Dhanarua, District- Patna
  53.    Budhan Murkur, Son of Late Madhauri Malik, Resident of Mohalla-
         Jalkalar Bag, P.s.- Malsatami, District- Patna
  54.    Mahindra Malik, Son of Late Madhauri Malik, Resident of Mohalla-
         Madhomil, P.s.- Malsalami, District- Patna
  55.    Rameshwar Ram, Son of Late Basant Ram, Resident of Mohalla- Chauraha
         nand Tola, P.s.- Malsalami, District- Patna
  56.    Hari Dayal, Son of Late Luxmsn Das, Resident of Mohalla- Sheikhpura,
         P.s.- Shastrinagar, District- Patna
  57.    Suresh Ram, Son of Late Janak Ram, Resident of Mohalla- Gogia Toli, P.s.-
         Gardanibagh, District- Patna
  58.    Ram Surat, Son of Late Basudeo, Resident of Mohalla- Kaushalnagar, P.s.-
         Hawaiadda, District- Patna
  59.    Surajdeo Paswan, Son of Late Sitaram Paswan, Resident of Mohalla-
         Bochachak Fulwarisharif, P.s.- Fulwarisharif, District- Patna
  60.    Baijnath, Son of Late Kishun, Resident of Mohalla- Pankauri, P.s.- Haweli
         Khagarpur, District- Patna
  61.    Lalu, Son of Gobu, Resident of Mohalla- Anisabadh Road No. 39, P.s.-
         Gardanbagh, District- Patna
  62.    Chaneshwar Ram, Son of Bajrangi Ram @ Janak Ram, Resident of
         Mohalla- Beur, P.s.- Beur, District- Patna
  63.    Mahendra , Son of Maujj, Resident of Mohalla- Yarpur Ambedkar Colony,
         P.s.- Gardanibag, District- Patna
 Patna High Court CWJC No.6464 of 2020 dt.03-01-2022
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  64.    Md. Rafique, Son of Makduuman Mian, Resident of Mohalla-
         Fulwarisharif Naya Tola, P.s.- Fulwari, District- Patna
  65.    Raushan Ram, Son of Late Saryug Ram, Resident of Mohalla- Yarpur
         Ambedkar Colony, P.s.- Gardanibag, District- Patna
  66.    Ram Prasad, Son of Late Sri Anandi Mauji, Resident of Mohalla- Shivpuri
         Taugal, P.s.- Kharagpur (Shyampur), District- Patna
  67.    Jagiya, Son of Late Kailash, Resident of Mohalla- Mandiri, P.s.- Budha
         Colony, District- Patna
  68.    Uma, Daughther of Late Mahabir, Resident of Mohalla- Gardanibag, P.s.-
         Gardanibag, District- Patna
  69.    Shyamdeo, Son of Late Mithu, Resident of Mohalla- Bishnupuri, P.s.-
         Gardanibag, District- Patna
  70.    Anish, Son of Late Aju Mian Saryug Ram, Resident of Phanipur, P.s.-
         Ranipur, District- Patna
  71.    Chandra Kishore Ram, Son of Late Ramui Ram Saryug Ram, Resident of
         Mohalla- New Patwarpur, P.s.- Parsa Bazar, District- Patna
  72.    Most Kali Devi, Daughter of Late Mundrika Ram Mahabir, Resident of
         Mohalla- Yarpur, P.s.- Gardanibag, District- Patna
  73.    Karu, Son of Late Ramjatan, Resident of Road No. 5, Anishabad, P.s.-
         Gardanibaag, District- Patna
  74.    Bimla, Wife of Late Motilal Kailash, Resident of Mohalla- Mandiri, P.s.-
         Budha Colony, District- Patna
  75.    Somar Soren, Son of Late Majhila Soren, Resident of Mohalla- Begampur,
         P.s.- Chockcolony, District- Patna
  76.    Deena Das, Son of Late Mangal Das, Resident of Mohalla- Chock
         Shikarpur, P.s.- Chock, District- Patna
  77.    Shatruhan Pandit, Son of Late Rajipur, Resident of Mohalla- Rajivpur, P.s.-
         Rajivnagar, District- Patna
  78.    Sagaldeep, Son of Late Khakharu, Resident of Mohalla- Mandiri Dhobi
         Tolaa, P.s.- Budha Colony, District- Patna
  79.    Shankar Ram, Son of Late Jhapsi Ram Rajipur, Resident of Mohalla-
         PMCH Qt.No.B, Block Room No. 26, P.s.- Pirbahor, District- Patna
  80.    Kailash Ram, Son of Late Shyamlal Ram, Resident of Mohalla- Bank
         Harding Road Gardanibag, P.s.- Sachiwalaya, District- Patna
  81.    janki, Son of Late Yogendra, Resident of Mohalla- Shastrinagar FCI
         Godawn, P.s.- Shastrinagar, District- Patna
  82.    Arjun Ram, Son of Late Shyamlal Ram Barat, Resident of Mohalla- Yarpur
         Ambedkar Colony, P.s.- Gardanibag, District- Patna
  83.    Shakuntala Devi, Wife of Late Rambabu Mahto, Resident of Mohalla-
         Rajendranagar Gumati Railway Hadar, P.s.- Rajendra nagar, District- Patna
  84.    Kishori Paswan, Son of Late Kamla Paswan, Resident of Mohalla-
         Salempur, P.s.- Chandi, District- Nalanda
  85.    Sumitri, W/o Late Sukhu, Resident of Mohalla- Visshnupuri Bypass, P.s.-
 Patna High Court CWJC No.6464 of 2020 dt.03-01-2022
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         Gardanibag, District- Patna
  86.    Jawahar, Son of Late Mushan, Resident of Mohalla- Vishnupur Bypass,
         P.s.- Gardanibag, District- Patna
  87.    Arun Kumar, Son of Late Deonarayan Mushan, Resident of Mohalla-
         Vishnupur Bypass, P.s.- Gardanibag, District- Patna
  88.    Birendra Bharti, Son of Late Ram Das Rajak, Resident of Mohalla- Korji
         Mohammadpur, P.s.- Fulwarisharif, District- Patna
  89.    Rekha Devi, Wife of Late Deepak Kumar, Resident of Mohalla- Kaushal
         Nagar Appolo nagar, P.s.- Hai Ado, District- Patna
  90.    Mohan, Son of Late Kishor, Resident of Mohalla- Chuharmal Nagar, P.s.-
         Fulwarisharif, District- Patna
  91.    Jagarnath Prasad, Son of Late Ramgulam, Resident of Mohalla-
         Kararichak, P.s.- Fulwarisharif, District- Patna
  92.    Rajeshwar Paswan, Son of Late Kewal Paswan, Resident of Mohalla-
         Nagwa, P.s.- Maner, District- Patna
  93.    Krishna Paswan, Son of Late Bilash Paswan, Resident of Mohalla-
         Chuharmal Nagar Khofa Emali Mahna, P.s.- Fulwarisharif, District- Patna
  94.    Gulabiya Devi, W/o Late Jokhan Paswan, Resident of Mohalla- Karal, P.s.-
         Naubatpur, District- Patna
  95.    Shakti Kumar, Son of Late Lalchand, Resident of Mohalla- Chuharmal
         Nagar Khofa Emali, P.s.- Fulwari, District- Patna
  96.    Chandrika Das, Son of Late Harihas Das, Resident of Mohalla- Kanhaiya
         Nagar Khoja Emali, P.s.- Fulwarisharif, District- Patna
  97.    Ramjee, Son of Late Basant, Resident of Mohalla- Chirayatarh, P.s.-
         Kankarbagh, District- Patna
  98.    Dasai Ram, Son of Late Somaru Ram, Resident of Mohalla- Panal, P.s.-
         Bihta, District- Patna
  99.    Sammi Ahamad, Son of Late Abdul Hai, Resident of Mohalla- Sultanganj
         Khanmirja, P.s.- Mahendru, District- Patna
  100. Vidyanan Paswan, Son of Late Yadunandan Paswan, Resident of Mohalla-
       Jamun Tola, P.s.- Bhagwanganj, District- Patna
  101. Leelawati Devi Wife of Late Arjun Mahto Resident of Mohalla- Pokharpur
       Babhangawa, P.s.- Parsa, District- Patna
  102. Harilal Son of late Madadeo Resident of Mohalla- Bangali Tola Division,
       P.s.- New Jakkanpur, District- Patna
  103. Rajendra Singh Yadav Son of late Ram Ekbal Singh, Resident of Mohalla-
       Narayan Nagar Balmichak, P.s.- Fulwari, District- Patna
  104. Kunti Devi Wife of Late Panchi Singh Yadav, Resident of Mohalla-
       Narayan Nagar Balmichak, P.s.- Anisabad, Fulwari, District- Patna
  105. Shivlal Singh Son of Late Badri Singh Resident of Mohalla- Akauli, P.s.-
       Fulwari, District- Patna
  106. Kuberan Giri Son of Late Suryanath Giri, Resident of Mohalla- Tabakla
       BichMathiya , P.s.- Parasi, District- Arwal
 Patna High Court CWJC No.6464 of 2020 dt.03-01-2022
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  107. Ashok Kumar Son of late Bhawsagar Ram Resident of Mohalla- Chiniya
       Bela, P.s.- Punpun, District- Patna
  108. Devanti Devi, wife of late panchi Singh Yadav, resident of Mohalla Yarpur
       Ambedkar Colony gogariganj, P.S. Gardanibag, District Patna.
  109. Udai Shankar Paswan, Son of late Tilakdhari Paswan, resident of Mohalla
       Machali Gali Paya no. 52, P.S. Beli Road, District Patna.
  110. Rampravesh Ram Son of Late Amaosh Ram Resident of Mohalla-Ashok
       Nagar, Road no.1 D, P.S. Kankarbagh, District Patna.
  111. Jugan Kumar Son of Late Krishna Bind Resident of Mohalla Sheikhpura
       Bindtoli, P.S. Beli, Sheikhpura, District Patna.
  112. Pyare Ram Son of Late Chagu Resident of Mohalla Gardanibag Dunahala
       P.S. Gardanibag, District Patna.
  113. Shivshankar, Son of Late Banshi Resident of Mohalla-Dautpur Mashaurhi
       P.S. Mashaurhi District Patna.
  114. Satyanarayan Ram Son of Late Gobar Das Resident of Mohalla Anishabad,
       P.S. Fulwari District Patna.
  115. Pyari Devi Wife of Late Jangali Resident of Mohalla Bharpur Gumati, P.S.
       Gardanibag, District Patna.
  116. Minta Kumari D/o Late Jalji, Wife of Ganauri Resident of Mohalla
       Mandiri, P.S. Budha Colony, District Patna.
  117. Lildhari Ram Son of Late Baijnath Ram Resident of Mohalla Jamalpur, P.S.
       Koilwar District Bhojpur, Ara.
  118. Laxmi devi D/o Late Budhu Ram, W/o Bipat Resident of Mohalla
       KaroriChak P.S. Fulwarisharif, District-Patna.
  119. Most Lalpari devi W/o Late Devanuj Sharma Resident of Mohalla
       Mubarakpur, P.S. Fulwarisharif, District Patna.
  120. Devnandan Rai Sono f Late Ramdhin Rai Resident of Mohalla Babhanpura
       P.S., Fulwarisharif, District Patna
  121. Ruplal Son of late Babulal Resident of Mohalla Yarpur Ambedkar Colony,
       P.S. Gardanibag, District Patna.
  122. Ram Kumari Devi W/o Late Vidya Prasad Yadav Resident of Mohalla
       Manora P.S. Punpun, District Patna.
  123. Allauddin Sono f Late Badaruddin Resident of Mohalla Lodikolwa P.S.
       Khajekala, District Patna.
  124. Subhash Sharma Sono f Late Janardan Sharma Resident of Mohalla
       Babhanpura P.S. Fulwarisharif, District Patna.
  125. Md. Akabar, Son of Late Yushuf Resident of Mohalla Nakhas Pathavital
       P.S. Malsalami District Patna.
  126. Krishna Ram Son of Late Karu Ram Resident of Mohalla Kankarbag P.S.
       Kankarbag, District Patna.
  127. Paro devi W/o Late Bishun Paswan Resident of Mohalla Yarpur Yogiya
       toli, P.S.Gardanibag, District Patna.
  128. Ramesh Ram Son of Late Sikandar Ram Resident of Mohalla Yarpur New
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         Ambedkar Colony, P.S. Gardanibag, District Patna.
  129. Baijnath Prasad Son of Late Badu Ram Resident of Mohalla Kishunpur P.S.
       Bihta, District Patna.
  130. Bablu Ram Son of Late Bishwanath Resident of Mohalla Ekjiwishan Road
       Murligar P.S. Gandhi Maidan, District Patna.
  131. Rajan Ram Sono f Late Rajan Resident of MohallaYarpur, P.S. Gardanibag,
       District Patna.
  132. Rita Devi Wife of Late Ranjan Resident of Mohalla G.P.O. P.S. Kotwali,
       District Patna.
  133. Panpati Devi Wife of Late Sita Resident of Mohalla Ambedkar Colony
       Yarpur P.S. Gardanibag, District Patna.
  134. Chandan Kumar Sono f Late Bisheshwar Kumar Thakur Resident of
       Mohalla New area Jakkanpur P.S. Gardanibag District Patna.
  135. Shobha Devi Wife of Late Surendra Singh Resident of Mohalla Chainpur
       Patna City P.S. New Bypass District Patna.
  136. Leelam Kumari Wife of Late Gopal Prasad Sharma Resident of Mohalla
       Surmatoli P.S. Navbattpur, District Patna.
  137. Sumitra Devi Wife of Late Shivnandan Paswan Resident of Mohalla Nigam
       Board Colony P.S. Fulwarisharif, District Patna.
  138. Shobha Rai Sono f Late Brahmdeo Rai Resident of Mohalla Mahro
       Goraiya P.S. Ishlampur District Nalanda.
  139. Raman Srivastava Son of Late Devnaraya Lal Resident of Mohalla Ward
       No. 15 Gardnibag, P.S. Puhulwari, District Patna.
  140. Manoj Kumar Son of Late Ramchandra Ram Resident of Mohalla Kath Ke
       Pul Mangorak Akhora, Patna City, P.S. Mehadiganj, District-Patna.
  141. Asharfi Prasad Son of Late Bigan Prasad Resident of Mohalla Ward no. 08,
       P.S. Sukanpur District Patna.
  142. Gopal Prasad Son of Late R. Prasad Resident of Mohalla-----,P.S.----,
       District Patna.
  143. Beena Devi W/o of Late Chotelal, Resident of Mohalla Saichak, P.S. Beur,
       District Patna.
  144. Most Binda Devi W/o of Late Binod, Resident of Mohalla Meena Bazar,
       P.S. Alamganj, District Patna.
  145. Munna, Son of Late Sugi Resident of Mohalla-Agamkuan, P.S. Guljarbag,
       District Patna.
  146. Shankar Kumar Balmiki, Son of Late Sant Ram Resident of Mohalla-Shiv
       Puri Ambedkar Chock, P.S. Gardanibag, District Patna.
  147. Ahmad Son of Late Zumman Resident of Mohalla-Nakhas Kasaibara, P.S.
       Malsalami, District Patna.
  148. Naresh Son of Late Ganga Bishun Resident of Mohalla-Komasiko Bus
       Road, P.S. Shaugoris, District Patna
  149. Harakh Raut Son of Late Saryug Raut Resident of Mohalla-Sadbhawna
       Nagar Kachuara, P.S. Ram Kirshna Nagar, District Patna.
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  150. Radhe Kumar Sono f Late Saryug Raut Resident of Mohalla-New By Pass
       Road, P.S. Gardanibag, District-Patna.
  151. Motilal Sharma Son of Late Songi Mistri Resident of Mohalla-Bairiya P.S.
       Gopalpur, District Patna.
  152. Umashankar Prasad Son of Late Ramswaroop Prasad Resident of Mohalla-
       Shershah Road Sakari Gali, P.S. Alamganj, District-Patna.
  153. Shambhu Son of Late Lakhichand Resident of Mohalla-Maurya Road
       Mushari, P.S. Alamganj, District-Patna.
  154. Bishmbhar Mishra Son of Late Birikcha Mishra Resident of Mohalla
       Kachour, P.S. Kanfauli, District Sitamarhi.
  155. Asha Devi W/o of Late Rajendra Prasad Resident of Mohalla-Simra, P.S.
       Parsa Bazar, District Patna.
  156. Kaluth Ram Son of Late Ram Resident of Mohalla-Krishna Takij, P.S.
       Khajekala, District Patna.
  157. Rajan Ram Son of Late Shanti Resident of Mohalla Ward no.21 Yarpur, P.S.
       Gardanibag, District Patna.
  158. Lurki Son of Late Murna Resident of Mohalla-Yarpur, P.S. Gardanibag,
       District Patna.
  159. Ram Pravesh Paswan Son of Late Laxam Paswan Resident of
       Mohalla-----,P.S.----, District Patna.
  160. Ram Ishwar Son of Late Pardeshi Resident of Mohalla Narayanpur, P.S.
       Bihta, District Patna.
  161. Kanti Devi W/o of Late Rekha Resident of Mohalla Bakarganj, P.S. Gandhi
       Maidan, District-Patna.
  162. Ravi Kumar Sono f Late Madan Resident of Mohalla Etwarpur Lalu Path,
       P.S. Parsa, District Patna.
  163. Most Kunmuni Devi W/o of Late Vijali Ram Resident of Mohalla Yarpur,
       P.S. Gardanibag, District Patna.
  164. Nandu Paswan Son of Late Batah Paswan Resident of Mohalla R. Blok
       Road no.8, P.S. Sachiwalaya, District Patna.
  165. Nilam Kumari M/o of Late Balkeshwari Devi Resident of Mohalla Ward
       no. Behind Purana B.P.S.C. Office, P.S. Shastrinagar, District Patna.
  166. Haricharan, Son of Late Shankar Batah Paswan Resident of Mohalla
       Madhwalal Mathiya, P.S. Hathua, District Gopalganj.
  167. Visshwanath Son of Late Guljar, Resident of Mohalla Mahadigsanj,
       P.S.Mehandiganj, District Patna.
  168. Savitri Devi W/o of Late Vinay Shankar Prasad Resident of Mohalla Nigam
       Colony, P.S. Fulwarisharif, District Patna.
  169. Bhola Paswan Son of Late Bachha Paswan Resident of Mohalla Saidpur
       Nand Nagar Colony, P.S. Bahadurpur, District-Patna.
  170. Naresh Son of Late Feku Resident of Mohalla Bairia, P.S. Gopalpur,
       District Patna.
  171. Manju Devi W/o of Late Devendra Prasad Resident of Mohalla Chandpur
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         Durga Mandir, P.S. Gardanibag, District Patna.
  172. Manju Devi W/o of Late Mahadeo Lal Resident of Mohalla Lalband Toli,
       P.S. Alamganj, District Patna.
  173. Lalti W/o of Late Bhuneshwar Mahadeo Lal Resident of Mohalla Ward
       no.1 Purana, P.S.----, District Patna.
  174. Sukhari Son of Late Jhakhari Resident of Mohalla Bhawar Pokhar, P.S.
       Pirbahore, District Patna.
  175. Ganga, Sono f Late Faujdar Resident of Mohalla Arfabad Colony, P.S.
       Alamganj, District Patna.
  176. Ram Prasad S/o Late Chetawan Resident of Mohalla Beur, P.S. Beur, Dist.-
       Patna.
  177. Kaki S/o Late Amawash Resident of Mohalla R. Block, P.S. Sachiwalaya,
       Dist. Patna.
  178. Md. Ansari S/o Late Subhan Ali Resident of Mohalla Tar nagar Karbala oad
       Fulwarisarif, P.S. Fulwarisarif, Dist.-Patna.

                                                          ... ... Petitioner/s
                                         Versus
  1.    The Patna Municipal Corporation Budha Marg, Patna, through its
        Commissioner, having Office at Budha Marg, Patna.
  2.    The Commissioner-Cum-Chief Executive              Officer,   Patna   Municipal
        Corporation, Budha Marg, Patna.
  3.    The Additional Municipal Commissioner, (Establishment) Patna Municipal,
        Budha Marg, Patna.
  4.    The Accountant and Finance Controller, Patna Municipal Corporation,
        Budha Marg, Patna.

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Petitioner/s     :       Mr. Vijay Kumar Singh, Advocate
       For the Respondent/s     :       Mr. Prasoon Sinha, Advocate
       ======================================================
       CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
       ORAL JUDGMENT

Date : 03-01-2022 Heard learned counsel for the parties.

2. Short question for consideration in the present petition is whether the petitioners are entitled to interest on arrears amount including D.A. on account of extending 5th Pay Commission.

Patna High Court CWJC No.6464 of 2020 dt.03-01-2022 10/10

3. The respondent Corporation was stated to have adopted 5th Pay Commission introduced in the year 1997, in the year 2004, whereas the petitioners have been extended the arrears of amount with reference to 5th Pay Commission in 2016-17. Therefore, question remains is whether the petitioners are entitled to interest from 2004 to 2016-17 or not?

4. In this regard, the petitioners were stated to have submitted representations, which are Annexure-2 series, the same shall be taken into consideration by the competent authority and decide the same in accordance with law. If the petitioners are entitled to interest, the same shall be calculated and disbursed. If they are not entitled, speaking order shall be passed and communicate to the petitioners.

5. The above exercise must be completed within a period of four months from the date of receipt of a copy of this order.

6. The writ petition stands disposed of.

(P. B. Bajanthri, J) uday/-

AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          11.01.2022
Transmission Date       NA