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Union of India - Section

Section 40 in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016

40. Issue of duplicate certificate.

- The Authority may, on receipt of fee of rupees five thousand, issue a duplicate certificate of registration to Lloyd's India, if Lloyd's India makes an application to the Authority in Form IRDAI/Lloyd's/ R4.II. Service Company and syndicates of Lloyd's India -