Calcutta High Court (Appellete Side)
Smt. Lipika Roy vs Serampore Municipality & Ors on 22 September, 2017
Author: Subrata Talukdar
Bench: Subrata Talukdar
1 Unlisted. 22.09.2017
.
Ct. No. 29.
F.B. W.P.24156 (W) of 2017 Smt. Lipika Roy
-Vs.-
Serampore Municipality & Ors.
Mr. Ayanava Bhattacharya ... For the Petitioner.
_________ Matter is mentioned at the first sitting of the Court. Leave is prayed for to move the matter before the Hon'ble Vacation Bench.
Leave stands granted.
(Subrata Talukdar, J.)