Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 55 in The Maharashtra Electricity (Supply) Rules, 1963

55. Submission of advance copies of statement to Government .

- The Board shall send to the Government an advance copy of each of the Annual Financial Statement and Supplementary Financial Statement submitted to the Council and in due course forward to the Government the views of the Council thereon.