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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3)(c) in The Khadi and Village Industries Commission Rules, 2006

(c)a society registered under the Societies Registration Act, 1860 (21 of 1860) or under any other law for the time being in force in any State;