Himachal Pradesh High Court
Het Ram Verma vs . Reena Devi And Anr. on 17 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Het Ram Verma vs. Reena Devi and Anr.
RSA No.181 of 2018 17.04.2023 Present: Mr. B.S. Chauhan, Senior Advocate with Mr. Munish Datwalia, Advocate, for the appellant.
Mr. Karun Negi, Advocate, for the respondents.
Learned vice counsel appearing on behalf of the respondents prays for an adjournment on the ground that arguing counsel is not available today.
Therefore, at his request, list after eight weeks.
( Sushil Kukreja ) Judge 17th April, 2023 (reena) ::: Downloaded on - 17/04/2023 20:41:46 :::CIS