Himachal Pradesh High Court
Sh. Purshotam Singh vs . State Of H.P. & Ors. on 22 August, 2022
Bench: Sabina, Sushil Kukreja
Sh. Purshotam Singh vs. State of H.P. & ors.
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Ex. Petition No.124 of 2022 22.08.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.
Mr. Anil Jawal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. Parvesh Negi, Advocate on behalf of Mr. Yash Wardhan Chauhan, Advocate, for respondent Nos.3 & 4.
Learned counsel for respondent Nos. 3 & 4seeks time to file reply.
As requested, list after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 22nd August, 2022 (reena) ::: Downloaded on - 22/08/2022 20:06:45 :::CIS