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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(3)No member of staff can contest an election without the specific sanction of the Governing Council. The Governing Council has powers to prescribe conditions in granting such permission or rejecting the requests.