Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 169(1)] [Section 169] [Entire Act]

State of Sikkim - Subsection

Section 169(1)(h) in The Sikkim Police Act, 2008

(h)knowingly and willfully causing damage to an essential service, in order to cause general panic among the public;