Delhi High Court - Orders
Rajasi Bhattacharjee & Anr vs Imperia Structures Ltd on 9 April, 2026
$~56 to 58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 613/2026
RAJASI BHATTACHARJEE & ANR. .....Petitioners
Through: Ms. Rashi Jain and Mr. Mihir Garg,
Advs.
Versus
IMPERIA STRUCTURES LTD .....Respondent
Through: Mr. Tushar Sharma, Mr. Sachin Jain
and Mr. Ram Panwar, Advs.
57
+ ARB.P. 614/2026
BHIM KAUR & ANR. .....Petitioners
Through: Ms. Rashi Jain and Mr. Mihir Garg,
Advs.
Versus
IMPERIA STRUCTURES LTD .....Respondent
Through: Mr. Tushar Sharma, Mr. Sachin Jain
and Mr. Ram Panwar, Advs.
58
+ ARB.P. 615/2026
SUDHA RANI .....Petitioner
Through: Ms. Rashi Jain and Mr. Mihir Garg,
Advs.
Versus
IMPERIA STRUCTURES LTD .....Respondent
Through: Mr. Tushar Sharma, Mr. Sachin Jain
and Mr. Ram Panwar, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 09.04.2026 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:26:40
1. Issue notice.
2. Mr. Tushar Sharma, learned counsel on behalf of the respondent accepts notice.
3. Put up on 06.05.2026.
AVNEESH JHINGAN, J APRIL 9, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:26:40