Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(b) in Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962 (b)has proceeded on leave preparatory to retirement and applies to the Committee for reassignment and return of the policy, or
