Bombay High Court
Sanjay S/O Gulabchand Gupta vs Sameer S/O Sureshchandra Tripathi on 20 February, 2020
Author: Rohit Baban Deo
Bench: Rohit Baban Deo
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION U/S 482 NO. 1314 OF 2019
Sanjay S/o Gulabchand Gupta ....Petitioner
V/S
Sameer S/o Sureshchandra Tripathi ....Respondent
Ved R. Deshpande For Petitioner Sneha S. Dhote Kirti Deshpande Fo R Anirudh Ananthakrishnan Sumedh R. Kadam For Respondent CORAM : ROHIT BABAN DEO, J DATE : 20th February, 2020 P.C. :
sr adv a mardikar with adv v r deshpande for the appellant adv rajnish vyas for the respondent s.o. to next week ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 23/02/2020 15:46:56 :::