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Bombay High Court

Sanjay S/O Gulabchand Gupta vs Sameer S/O Sureshchandra Tripathi on 20 February, 2020

Author: Rohit Baban Deo

Bench: Rohit Baban Deo

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

        CR. APPLICATION U/S 482 NO. 1314 OF 2019

 Sanjay S/o Gulabchand Gupta                          ....Petitioner
             V/S
 Sameer S/o Sureshchandra Tripathi                 ....Respondent

Ved R. Deshpande For Petitioner Sneha S. Dhote Kirti Deshpande Fo R Anirudh Ananthakrishnan Sumedh R. Kadam For Respondent CORAM : ROHIT BABAN DEO, J DATE : 20th February, 2020 P.C. :

sr adv a mardikar with adv v r deshpande for the appellant adv rajnish vyas for the respondent s.o. to next week ( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 20/02/2020 ::: Downloaded on - 23/02/2020 15:46:56 :::