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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(t) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(t)the form in which appeals may be preferred under section 69 and the procedure for the hearing of appeals;