Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34H] [Entire Act]

Union of India - Subsection

Section 34H(2) in The Insurance Act, 1938

(2)The authorised officer may requisition the services of any police-officer or of any officer of the Central Government, or of both, to assist hi m for all or any of the purposes specified in sub-section (1 ) and it shall be the duty of every such officer to comply with such requisition.