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Union of India - Section

Section 58 in The Ammonium Nitrate Rules, 2012

58. Administrative action after inspection for violation.

- The inspecting authority on inspection of the premises, shall communicate to the licence holder and licensing authority in writing, his observations, discrepancies or the violations, if any, of the rules or contravention of conditions of the licence; and a copy of the inspection report shall be endorsed to the licensing authority for taking further necessary action.