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Kerala High Court

C.K.Balakrishnan vs Union Of India on 27 July, 2007

Bench: K.S.Radhakrishnan, Antony Dominic

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

OP No. 14125 of 2001(S)



1. C.K.BALAKRISHNAN
                      ...  Petitioner

                        Vs

1. UNION OF INDIA
                       ...       Respondent

                For Petitioner  :SRI.T.C.GOVINDA SWAMY

                For Respondent  :SRI.VARGHESE P.THOMAS, SC, RAILWAYS

The Hon'ble MR. Justice K.S.RADHAKRISHNAN
The Hon'ble MR. Justice ANTONY DOMINIC

 Dated :27/07/2007

 O R D E R
        K.S.RADHAKRISHNAN & ANTONY DOMINIC, JJ.

        ===============================

                      O.P. NO. 14125 OF 2001

                 ======================

               Dated this the 27th day of July, 2007


                            J U D G M E N T

Radhakrishnan, J.

Learned counsel for the petitioner submitted that this Original Petition has become infructuous. Hence this O.P is dismissed as infructuous.

K.S.RADHAKRISHNAN, JUDGE.

ANTONY DOMINIC, JUDGE.

Rp