Kerala High Court
C.K.Balakrishnan vs Union Of India on 27 July, 2007
Bench: K.S.Radhakrishnan, Antony Dominic
IN THE HIGH COURT OF KERALA AT ERNAKULAM
OP No. 14125 of 2001(S)
1. C.K.BALAKRISHNAN
... Petitioner
Vs
1. UNION OF INDIA
... Respondent
For Petitioner :SRI.T.C.GOVINDA SWAMY
For Respondent :SRI.VARGHESE P.THOMAS, SC, RAILWAYS
The Hon'ble MR. Justice K.S.RADHAKRISHNAN
The Hon'ble MR. Justice ANTONY DOMINIC
Dated :27/07/2007
O R D E R
K.S.RADHAKRISHNAN & ANTONY DOMINIC, JJ.
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O.P. NO. 14125 OF 2001
======================
Dated this the 27th day of July, 2007
J U D G M E N T
Radhakrishnan, J.
Learned counsel for the petitioner submitted that this Original Petition has become infructuous. Hence this O.P is dismissed as infructuous.
K.S.RADHAKRISHNAN, JUDGE.
ANTONY DOMINIC, JUDGE.
Rp