Section 20(a) in The Companies (Amendment) Act, 2020
(a)in sub-section (5),—(i)for the words "fifty thousand rupees", the words "ten thousand rupees" shall be substituted;(ii)for the words "five lakh rupees", the words "two lakh rupees in case of a company and fifty thousand rupees in case of an officer who is in default" shall be substituted;
