Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Himachal Pradesh - Subsection Section 21(1) in Himachal Pradesh Motor Vehicles Taxation Act, 1972 (1)The State Government may after previous publication make rules for the purpose of carrying into effect the provisions of this Act.
