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[Cites 0, Cited by 0] [Section 115J] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115J(3) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(3)The Assistant Collector incharge of the sub-division and the Tahsildar shall check the accounts of at least 5 per cent and 10 per cent, respectively of the Land Management Committees within the sub-division during their tours in the year.